Abp Private Limited vs Signet Media Service Private ...
2023 Latest Caselaw 1277 Cal/2

OD-23
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                   EC/18/2021

                             ABP PRIVATE LIMITED
                                     VS
                     SIGNET MEDIA SERVICE PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th June, 2023 Appearance:-

Mr. Soumabho Ghose, Adv.

Mr. Soumitra Dutta, Adv.

Ms. Arti Bhattacharya, Adv.

...for the decree-holder

Mr. Subhabrata Datta, Adv.

Mr. Aranya Saha, Adv.

...for the judgment-debtor

The Court:- An adjournment is sought for on behalf of the judgment-

debtor in order to enable them to make payment to the decree-holder.

Let this matter appear on 20th June, 2023.

In the meantime, the Department is directed to produce the records of

this proceeding on the returnable date.

(RAVI KRISHAN KAPUR, J.)

T.O.

A.R.(C.R.)