Batliboi Limited vs Union Of India
2023 Latest Caselaw 1276 Cal/2

OD-4

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/52/2005
                    IA NO: GA/1/2006(Old No:GA/2853/2006)

                               BATLIBOI LIMITED
                                     VS
                                UNION OF INDIA

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th June, 2023 Appearance:-

Ms. Atasi Sarkar, Adv.

...for the petitioner

Ms. Priti Jain, Adv.

...for the UOI

The Court:- It is submitted on behalf of the judgment-debtor that the

decree has been satisfied and nothing remains due and payable. The decree-

holder seeks an adjournment.

Let this matter appear as a "Specially Fixed Matter" on 14 th June, 2023.

In the meantime, the department is directed to produce the records of

this proceeding.

(RAVI KRISHAN KAPUR, J.)

T.O.

A.R.(C.R.)