Spectrum Filtration Private ... vs Fablab Engineering India Private ...
2023 Latest Caselaw 1274 Cal/2

OC-1
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)

                                    EC/424/2022

                      SPECTRUM FILTRATION PRIVATE LIMITED
                                      VS
                    FABLAB ENGINEERING INDIA PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th June, 2023 Appearance:-

Ms. Sonia Sharma, Adv.

Mr. Souradeep Banerjee, Adv.

...for the decree-holder

Ms. Shobha Rani, Adv.

...for the judgment-debtor

The Court:- It is submitted on behalf of the judgment-debtor that the

final payment in terms of the decree shall be paid by 27 th June, 2023.

In view of the aforesaid, let this matter appear under the heading "New

Chamber Application" on the 27 th June, 2023.

(RAVI KRISHAN KAPUR, J.)

T.O.

A.R.(C.R.)