L & T Finance Ltd vs Rabin Mondal & Ors
2023 Latest Caselaw 1765 Cal/2

OD-42
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



                                   EC/350/2015



                               L & T FINANCE LTD.
                                        VS
                             RABIN MONDAL & ORS,.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st July, 2023

Appearance:

Mr. Shehashis Sen, Adv.

...for petitioner.

The Court:- An adjournment is prayed for on behalf of the award holder.

None appears on behalf of the judgment debtor nor is any adjournment prayed

for on their behalf.

As a last chance, let this matter appear on 22 August, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.