M/S. Akvik Barmecha Properties ... vs Air Plaza Retail Holdings Private ...
2023 Latest Caselaw 1714 Cal/2

OD-18

                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   AP/114/2023

                   M/S. AKVIK BARMECHA PROPERTIES LLP
                                    VS
                AIR PLAZA RETAIL HOLDINGS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 27th July, 2023.
                                                                          Appearance:
                                                               Mr. Sujit Banerjee, Adv.
                                                                    ...for the petitioner

                                                        Ms. Sudeshna Mazumder, Adv.
                                                                 ...for the respondent

The Court: Learned counsel appearing for both the parties need to get

ready in the matter and look at the relevant judgments in support of and

against the contention that the petitioner is not a party to the arbitration

agreement who stepped into the shoes of the erstwhile lessor. The arbitration

agreement is between the erstwhile lessor and the respondent.

List this matter on 8th August, 2023 as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)