Manas Forging Private Limited vs Bikash Agarwal
2023 Latest Caselaw 1633 Cal/2

OD-50

                        IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                   EC/290/2019

                        MANAS FORGING PRIVATE LIMITED
                                     VS
                               BIKASH AGARWAL

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th July, 2023

Appearance:

Mr. Pronit Bag, Adv.

Mr. Debsoumya Basak, Adv.

Mr. Sourojit Dasgupta, Adv.

The Court:- It is submitted on behalf of the judgment debtor that a sum of

Rs.25 lakhs has already been secured with the Registrar, Original Side. By an

order dated 13th July, 2003, there is also an injunction in respect of an

immovable property of the judgment debtor.

The decree holder seeks an opportunity to take instructions in respect of

the amount lying with the Registrar, Original Side.

Let this matter appear on 3rd August, 2023 for further hearing.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh