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Manish Jain vs Suresh Kumar Saraf
2023 Latest Caselaw 1471 Cal/2

Citation : 2023 Latest Caselaw 1471 Cal/2
Judgement Date : 3 July, 2023

Calcutta High Court
Manish Jain vs Suresh Kumar Saraf on 3 July, 2023
OD-11
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE



                                       EC/42/2019


                                     MANISH JAIN
                                         VS
                                 SURESH KUMAR SARAF


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd July, 2023 Appearance:

Mr. Rudrajit Sarkar, Adv.

The Court:- An adjournment is sought for on behalf of the decree-holder.

The judgment debtor remains unrepresented.

As a last chance, let this matter appear on 24 July, 2023.

In the meantime, the decree-holder is directed to effect service on the

judgment debtor as well as the Advocate appearing on their behalf and file an

Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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