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Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ...
2023 Latest Caselaw 1460 Cal/2

Citation : 2023 Latest Caselaw 1460 Cal/2
Judgement Date : 3 July, 2023

Calcutta High Court
Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ... on 3 July, 2023
OD-131-138
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                              IA NO. GA/2/2021
                               In EC/309/2019


             SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                     Vs
             MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.

                              IA NO. GA/4/2021
                               In EC/309/2019

             SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                     Vs
             MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.

                              IA NO. GA/5/2021
                               In EC/309/2019

             SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                     Vs
             MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.

                              IA NO. GA/6/2021
                               In EC/309/2019

             SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                     Vs
             MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.

                              IA NO. GA/7/2021
                               In EC/309/2019

             SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                     Vs
             MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.

                              IA NO. GA/8/2021
                               In EC/309/2019

             SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                     Vs
             MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.
                                        2
                                 IA NO. GA/10/2022
                                   In EC/309/2019

              SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                      Vs
              MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.

                                 IA NO. GA/11/2022
                                   In EC/309/2019

              SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                      Vs
              MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd July, 2023 Appearance:

Mr. Daya Shankar Mishra, Adv.

Mr. S. Kumar Mishra, Adv. Mr. Shailendra Kr. Mishra, Adv.

...for judgment debtor.

The Court:- At the instance of the decree-holder, let this matter appear on 4

July, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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