(Shyamal Kumar Roy vs Sushil Kumar Agarwal)
2023 Latest Caselaw 861 Cal

Citation : 2023 Latest Caselaw 861 Cal
Judgement Date : 31 January, 2023

Calcutta High Court (Appellete Side)

(Shyamal Kumar Roy vs Sushil Kumar Agarwal) on 31 January, 2023

    9
31.01.2023
 Ct. No. 32
    rrc


                                   FA 131 of 2017
                   (Shyamal Kumar Roy Vs. Sushil Kumar Agarwal)

                 Mr. Tapash Kumar Bhattacharya
                 Mr. Aviroop Bhattacharya
                 Mr. Bishnu Prosad Singha Roy
                                          .... For the appellant

                 Mr. Shuvanil Sen Gupta
                 Mr. Debdut Mukherjee
                                                .... For the respondent

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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