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M/S. E. P. C. International Pvt. ... vs Union Of India & Anr
2023 Latest Caselaw 71 Cal

Citation : 2023 Latest Caselaw 71 Cal
Judgement Date : 3 January, 2023

Calcutta High Court (Appellete Side)
M/S. E. P. C. International Pvt. ... vs Union Of India & Anr on 3 January, 2023
                                       1




02   03.01.2023                         FMA 683 of 2018
RP   Ct. No. 16
AN
                                               With of 2017 (Old No. CAN 7530 of 2017)
                           IA No. CAN 1 of 2017 (Old No.: CAN 3163 of 2017)

                           M/s. E. P. C. International Pvt. Ltd. & anr.
                                               vs.
                                    Union of India & anr.


                  Mr. N. K. Chowdhury
                  Mr. Nilotpal Chowdhury
                  Mr. Prabir Bera
                  Mr. Deepak Sharma
                                                   ... for the appellant

                  Mr. Bhaskar Prasad Banerjee
                  Mr. Abhradip Maity
                                                  ... for the respondents

We have heard elaborately learned counsel for the

parties. Hearing is concluded. Judgment stands reserved.

(T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)

 
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