Citation : 2023 Latest Caselaw 689 Cal
Judgement Date : 20 January, 2023
D/L 3 20.01.2023
srm WPA 7882 of 2022
Sunita Shukla VS The State of West Bengal & Ors.
Mr. Pratik Dhar, Sr. Advocate Mr. Koustav Bagchi, Mr. Anirudhya Bhattacharyya, Mr. Debayan Ghosh, Ms. Priti Kar, Ms. Cardina Roy ... for the Petitioner. Mr. Amitesh Banerjee, Ms. Ipsita Banerjee, Mr. Suddhadev Adak.
... for the State.
Mr. Billwadal Bhattacharyya, Ld. Dy. Solicitor Gen. Mr. Kallol Mondal.
... for the C.B.I.
Hearing is concluded and the judgment is reserved.
(Shampa Sarkar, J.)
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