Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Amir Sk vs State Of West Bengal & Anr
2023 Latest Caselaw 685 Cal

Citation : 2023 Latest Caselaw 685 Cal
Judgement Date : 20 January, 2023

Calcutta High Court (Appellete Side)

Amir Sk vs State Of West Bengal & Anr on 20 January, 2023

20.01.2023 Sl. No.9.

D/L.

Mithun.

Ct.No.42.

CRR/1448/2022

Amir Sk.

Vs.

State of West Bengal & Anr.

Mr. Dipanjan Chakraborty, Adv. Ms. Sumita Sarkar, Adv. Ms. Ananya Sau, Adv. Ms. Mousumi Dhali, Adv.

...for the petitioner. Mr. Sabir Ahmed Adv. Mr. Abdur Rakib, Adv. Mr. Dhiman Banerjee, Adv.

...for opposite party No.2.

Mr. Arijit Ganguly, Adv. Mr. Avik Ghatak, Adv.

...for the State.

Argument is heard.

Judgment is reserved.

( Bibek Chaudhuri, J. )

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs