Abu Fazel Fakir & Ors vs State Of West Bengal
2023 Latest Caselaw 679 Cal

20.01.2023 Sl. No.1.

D/L.

Mithun.

Ct.No.42.

CRA/51/2017

Abu Fazel Fakir & Ors Vs.

State of West Bengal

With

CRA 18 of 2017

Salam Mallick Vs.

State of West Bengal Mr. Imtaz Ahmed, Adv.

...for the petitioner.

The matter is listed for correction. In the first paragraph of

the judgment, the number of Sessions Trial was wrongly written

though in the subsequent paragraph, Sessions Trial number was

correctly mentioned.

In the second line of the first paragraph of the judgment, the

Sessions Trial Number be read as 418 of 2009 in place of 418 of

2017.

This order be made part of the judgment passed in CRA 51 of

2017 with CRA 18 of 2017 on 29th March, 2022.

( Bibek Chaudhuri, J. )