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Sanjay Chamria vs Enforcement Directorate & Ors
2023 Latest Caselaw 599 Cal

Citation : 2023 Latest Caselaw 599 Cal
Judgement Date : 18 January, 2023

Calcutta High Court (Appellete Side)

Sanjay Chamria vs Enforcement Directorate & Ors on 18 January, 2023

   Ct. 05
Item No.87
18.01.2023

(Suvendu)

WPA 21011 of 2021

Sanjay Chamria Vs.

Enforcement Directorate & Ors.

Mr. Ratnanko Banerji, Sr. Advocate, Mr. Sarvapriya Mukherjee Ms. Imran Hassan ............for the petitioner

Mr. Billwadal Bhattacharyya, Ld. DSG, Mr. Arijit Chakrabarti Mr. Deepak Sharma ......for the ED

Learned counsel appearing for the

petitioner will conclude his submissions on 25 th

January, 2023 by placing reliance on relevant

judgments.

List this matter on that date.

(Moushumi Bhattacharya, J.)

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