Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kausik Ghosh & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 574 Cal

Citation : 2023 Latest Caselaw 574 Cal
Judgement Date : 18 January, 2023

Calcutta High Court (Appellete Side)
Kausik Ghosh & Ors vs The State Of West Bengal & Ors on 18 January, 2023
    1.
18-01-2023

debajyoti (Ct. no.06) MAT 163 of 2021 + IA NO:CAN/1/2021

Kausik Ghosh & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Samim Ahammed, Ms. Saloni Bhattacharya, Ms. Ambiya Khatun ... For the Appellants. Mr. Alak Kumar Ghosh, Mr. Subhrangsu Panda ... For K.M.C.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter