Shree Shree Iswar Satyanarayanji ... vs Sarad Kumar Burman (Since ...
2023 Latest Caselaw 517 Cal

17.1.2023

Ct. no. 652 sb C.O. 1701 of 2021

Shree Shree Iswar Satyanarayanji & ors.

Vs.

Sarad Kumar Burman (Since deceased) & Ors.

Mr. S.Seth Ms. Sormi Dutta ...for the petitioner

Mr. Ayan Kumar Boral ...for the opposite party

The notes of argument and compilation of

judgments filed by the petitioner are taken on record.

Learned counsel for the opposite party seeks for an

accommodation on the ground of senior advocate, Mr.

Haradhan Banerjee.

Opposite party will file written notes and

compilation of judgments, if any, on the next date.

Let the matter be fixed on 3rd February, 2023 and

retained in it's same position.

(Ajoy Kumar Mukherjee, J.)