Citation : 2023 Latest Caselaw 455 Cal
Judgement Date : 16 January, 2023
16.1.2023
166 CRA 33 OF 2019
Sc
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In the matter of: Md. Madhu @ Ahamed Hossain
....Appellant
Mr. Manjit Singh Mr. Gaganjyot Singh Mr. Biswajit Mal Mr. Abhishek Bagal Mr. Akabar Laskar.
...For the Appellant Mr. Saswatagopal Mukherjee Mr. Saryati Datta.
....For the State
Hearing stands concluded; judgment is reserved.
(Siddhartha Roy Chowdhury, J.)
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