Jaldhi Overseas Pte Ltd vs Steer Overseas Pvt. Ltd
2023 Latest Caselaw 41 Cal/2

ODC 31

                               ORDER SHEET
                                EC/100/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION

                           JALDHI OVERSEAS PTE LTD.
                                     VS
                           STEER OVERSEAS PVT. LTD.

    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 4th January, 2023.

                                                                        Appearance:
                                                            Mr. Tilak Bose, Sr. Adv.
                                                                Mr. K. Thakker, Adv.
                                                           Mr. Anurag Bagaria, Adv.
                                                            Ms. Riya Debnath, Adv.
                                                                    ...for the plaintiff

                                                                Mr. Anuj Singh, Adv.
                                                          Ms. Rashmi Singhee, Adv.
                                                            Mr. Aman Agarwal, Adv.
                                                           Mr. Siddhartha Roy, Adv.
                                                               Ms. Trinisha De, Adv.
                                                        ...for Steer Overseas Pvt. Ltd.

        The Court: Heard counsel appearing on behalf of the parties. Mr. Singh,

counsel appearing on behalf of the respondent has argued at length today and

relied on several judgments. He further wishes to expand on a particular issue

that has fallen from this Court on the next date. Mr. Singh may file his

additional notes of arguments along with the compilation of judgments within

two weeks from date. In the event Mr. Bose wishes to file any counter to the

same, he may do so within a week thereafter.

Let this matter appear on 2nd February, 2023 at 12:30 p.m.

(SHEKHAR B. SARAF, J.) B.Pal