(Sourav Roy vs M/S. Triveni Holdings
2023 Latest Caselaw 352 Cal

Citation : 2023 Latest Caselaw 352 Cal
Judgement Date : 11 January, 2023

Calcutta High Court (Appellete Side)

(Sourav Roy vs M/S. Triveni Holdings on 11 January, 2023

    14
11.01.2023
 Ct. No. 32
    rrc


                                 FA 212 of 2016
                       (Sourav Roy Vs. M/s. Triveni Holdings
                                 Pvt. Ltd. & Ors.)

                 Mr. Gopal Ghosh
                 Mr. Partha Pratim Roy
                 Mr. Tanmoy Mukherjee
                 Mr. Souvik Das
                 Mr. Rudranil Das
                                         ..... For the appellant

                 Mr. Ayan Banerjee
                 Mr. Anirban Das
                 Ms. Debjani Sengupta
                                        ..... For the respondents

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

Download the LatestLaws.com Mobile App