Sudera Realty Private Limited vs Indian Oil Corporation Limited
2023 Latest Caselaw 277 Cal/2

OD-2
                       IN THE HIGH COURT AT CALCUTTA
                           Civil Appellate Jurisdiction
                                 ORIGINAL SIDE

                                 APOT/4/2023
                                      with
                                  CS/77/1995
                               IA No. GA/1/2023

                       SUDERA REALTY PRIVATE LIMITED
                                   VERSUS
                       INDIAN OIL CORPORATION LIMITED
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
             AND
The Hon'ble JUSTICE UDAY KUMAR
Date : 31st January, 2023.
                                                                       Appearance:
                                                         Mr. Jishnu Saha, Sr. Adv.
                                                              Mr. U.S. Menon, Adv.
                                                     Ms. Sulagna Mukherjee, Adv.
                                                    Mr. Abhirup Chakraborty, Adv.
                                                                ...for the appellant.
                                                        Mr. Kanishk Kejriwal, Adv.
                                                            Mr. Amit Meharia, Adv.
                                                       Ms. Paramita Banerjee, Adv.
                                                              Ms. Amrita Das, Adv.
                                                              ...for the respondent.

The Court : This appeal is assigned to the Bench presided over by one

of us (Soumen Sen, J.).

An adjournment is prayed for on behalf of the respondent/judgment-

debtor.

The matter stands adjourned till 14th February, 2023. The appeal and

the application will be heard on the adjourned date.

[SOUMEN SEN, J.]

[UDAY KUMAR, J.] s.pal