Laxmi Kanta Bera And Others vs The State Of West Bengal And Anr
2023 Latest Caselaw 244 Cal

Citation : 2023 Latest Caselaw 244 Cal
Judgement Date : 9 January, 2023

Calcutta High Court (Appellete Side)

Laxmi Kanta Bera And Others vs The State Of West Bengal And Anr on 9 January, 2023

Form J(1)         IN THE HIGH COURT AT CALCUTTA
                     Criminal Revisional Jurisdiction
                               Appellate Side


Present :
The Hon'ble Justice Bibek Chaudhuri

                               CRR 2822 of 2022


                         Laxmi Kanta Bera and Others
                                    Vs.
                       The State of West Bengal and Anr.


              Mr. Anil Kumar Chattopadhyaya
                         ..for the petitioner



Item No. 21.


Heard & Judgment on:           09.01.2023


Bibek Chaudhuri, J.

The dispute relates to user of a common pathway by the

members of the family. The dispute is absolutely civil in nature.

Therefore, I do not find any reason to admit the instant

revision.

Accordingly, the instant revision is summarily dismissed.

(Bibek Chaudhuri, J.)

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