Gyatri Dolai & Ors vs The United India Ins. Co. Ltd. & Anr
2023 Latest Caselaw 236 Cal

09.01.2023
sayandeep
Sl. No. 14
Ct. No. 654
                              FMA 132 of 2021
                                   With
                  IA NO: CAN/1/2020(Old No: CAN/492/2020)

                                Gyatri Dolai & Ors.
                                     -Versus-
                         The United India Ins. Co. Ltd. & Anr.


                   Mr. Amit Ranjan Roy
                                 .....for the appellant-claimants
                   Mr. Sanjoy Paul
                                    .....for the respondent No. 1

Mr. Amit Ranjan Roy, learned advocate for

appellants-claimants submits that the certified copy of

the impugned judgment filed by the appellants is bereft

of page no.11 and as such same is defective. However

such defect may be ignored since the lower Court

records have arrived and impugned judgment is

available therein for perusal by the court and he

submits for tagging the lower court records with the

present appeal.

Mr. Sanjoy Paul, learned advocate appears for

respondent No. 1-Insurance Company.

Department is directed to tag the lower Court

records if received and found to be complete and in

order upon examination.

Let the matter appear on 16th January, 2023

under the heading "Hearing".

(Bivas Pattanayak, J.)