M/S. Cholamandalam Investment ... vs Rajib Mondal & Anr
2023 Latest Caselaw 229 Cal/2

                              ORDER SHEET
                               EC/221/2022
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION


      M/S. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD.
                             VERSUS
                       RAJIB MONDAL & ANR.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 24th January, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett Chakraborty, Adv.

The Court: Mr. Rajib Mondal has been produced in Court today. He has

deposed and submitted that he shall file his affidavit of assets in Form No.16 A,

Appendix-E of the Code of Civil Procedure, 1908 within a period of three weeks.

Accordingly, let affidavit of assets be filed within a period of three weeks

from date.

Mr. Rajib Mondal is discharged from the custody of this Court and warrant

of arrest is kept in abeyance for the time being.

Matter to appear on 3rd March, 2023 for examination of the judgment-

debtor. He is directed to be present on that date.

(SHEKHAR B. SARAF, J.) sp/