Sumit Resorts And Farms Pvt Ltd vs Nice Vanijya Pvt Ltd
2023 Latest Caselaw 224 Cal/2

OCD-5

                                   ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Commercial Division]

                                  CS/58/2019
                    IA No. GA/1/2019 (Old No. GA/2609/2019)


                      SUMIT RESORTS AND FARMS PVT LTD
                                    -VS-
                            NICE VANIJYA PVT LTD


      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO

Date : January 20, 2023.

Appearance:

Mr. Surojit Dasgupta, Adv. Mr. Joydeep Guha, Adv.

Mr. S. Mukherjee, Adv.

The Court: Counsel for the plaintiff is present along with his witness.

The witness is examined on recall.

At the time of his examination, exhibit-3 and exhibit 4 are corrected and

are taken on record.

The examination of the witness is concluded.

Fix for judgment.

(KRISHNA RAO, J.)

sp3