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Maganmal Sethia vs Malcom Munsif
2023 Latest Caselaw 203 Cal/2

Citation : 2023 Latest Caselaw 203 Cal/2
Judgement Date : 19 January, 2023

Calcutta High Court
Maganmal Sethia vs Malcom Munsif on 19 January, 2023
OD-3                          ORDER SHEET
                            EC No.135 of 2018
                            IA No. GA/1/2019

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                            MAGANMAL SETHIA
                                  VS.
                             MALCOM MUNSIF


BEFORE:
The Hon'ble JUSTICE BIBHAS RANJAN DE

Date:19th January, 2023.

Appearance:

Ms. Noelle Banerjee, Adv.

Mr. Dipak Dey, Adv. Mr. Naseeb Khanjoy, Adv. Ms. Sakshi Jha, Adv. ...for the decree-holder.

Mr. Sanjoy Saha, Adv. Mr. S.S. Bayed, Adv. ...for the judgment-debtor.

The Court:- Hearing concluded. C.A.V.

(BIBHAS RANJAN DE, J.)

CS.

 
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