Citation : 2023 Latest Caselaw 187 Cal/2
Judgement Date : 18 January, 2023
ODC 26
ORDER SHEET
AP/449/2021
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL DIVISION
JHAJJAR K. T. TRANSCO PRIVATE LIMITED
VS
THE ORIENTAL INSURANCE COMPANY LIMITED
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date: 18th January, 2023.
Appearance:
Mr. Anirban Ray, Adv.
Ms. Urmila Chakraborty, Adv.
Mr. Sabarni Mukherjee, Adv.
. . .for the petitioner.
Mr. Shuvasish Sengupta, Adv.
Mr. Rajesh Singh, Adv.
. . .for the respondent.
The Court: Heard counsel appearing on behalf of the parties.
Hearing concluded. Judgment reserved.
(SHEKHAR B. SARAF, J.) sp/
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