Partha Pratim Banerjee And Anr vs Satya Narayan Jaiswal And Ors
2023 Latest Caselaw 165 Cal/2

OD 9

                               ORDER SHEET
                                AP/441/2021
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                      PARTHA PRATIM BANERJEE AND ANR.
                                     VS
                       SATYA NARAYAN JAISWAL AND ORS.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 17th January, 2023.



                                                                         Appearance:
                                                             Mr. Debnath Ghosh, Adv.
                                                       Mr. Biswaroop Mukherjee, Adv.
                                                                  Mr. Avijit Dey, Adv.
                                                                   ...for the petitioner

                                                                 Mr. Ashim Roy, Adv.
                                                        Mr. Sutanu Chakrabarti, Adv.
                                                               Mr. Soumya Roy, Adv.
                                                                Ms. Ankita Dey, Adv.
                                                            ...for the respondent no.1

The Court: Heard counsel appearing on behalf of the parties.

Parties are directed to file notes of arguments along with the judgments

they wish to rely on within two weeks from date.

The matter is fixed on 9th February, 2023 at 12:30 p.m.

(SHEKHAR B. SARAF, J.) B.Pal