Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S. Jagannath Enterprise & Anr vs Binod Kumar & Ors
2023 Latest Caselaw 157 Cal/2

Citation : 2023 Latest Caselaw 157 Cal/2
Judgement Date : 16 January, 2023

Calcutta High Court
M/S. Jagannath Enterprise & Anr vs Binod Kumar & Ors on 16 January, 2023
OD-1                           ORDER SHEET

                               CC No.43 of 2021
                                      With
                              WPO No.337 of 2018
                     IN THE HIGH COURT AT CALCUTTA
                      Special Civil Jurisdiction [Contempt]
                                ORIGINAL SIDE


                        M/S. JAGANNATH ENTERPRISE & ANR.
                                   -Versus-
                             BINOD KUMAR & ORS.


BEFORE:
The Hon'ble JUSTICE AMRITA SINHA

Date:16th January, 2023.

Appearance:

Mr. Anant Kumar Shaw, Adv. Mr. Mainak Ganguly, Adv.

...for the Petitioners.

Mr. Gopal Chandra Das, Adv. Mr. Subhrangsu Panda, Adv. ...for the alleged Contemnors.

The Court:- The parties submit that the hearing has been concluded

before the Hon'ble Division Bench and judgment is awaited.

Let the contempt application appear in the list on 6th March, 2023.

Liberty to mention.

(AMRITA SINHA, J.)

nm

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter