Sonali Bank Employees ... vs The Union Of India & Ors
2023 Latest Caselaw 153 Cal/2

                                                                       OD-1

                           WPO/1695/2022

                  IN THE HIGH COURT AT CALCUTTA
                    Constitutional Writ Jurisdiction
                           ORIGINAL SIDE

          SONALI BANK EMPLOYEES ASSOCIATION AND ANR.
                           VERSUS
                   THE UNION OF INDIA & ORS.


BEFORE
The Hon'ble Justice RAJA BASU CHOWDHURY
Date: 16TH JANUARY, 2023

                                                            APPEARANCE
                                             Mr. Debashis Banerjee, Advocate
                                                         ....for the petitioners

                                                   Mr. Soumen Das, Advocate
                                                    Mr. Sourya Roy, Advocate
                                                        ....for the respondents

The Court : Hearing concluded.

Judgment reserved.

(RAJA BASU CHOWDHURY, J.)

akg/sg.