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Rohit Enterprises vs Surjeet Kaur Kang And Anr
2023 Latest Caselaw 145 Cal/2

Citation : 2023 Latest Caselaw 145 Cal/2
Judgement Date : 13 January, 2023

Calcutta High Court
Rohit Enterprises vs Surjeet Kaur Kang And Anr on 13 January, 2023
OD 4
                              ORDER SHEET
                               EC/54/2021
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL JURISDICTION


                             ROHIT ENTERPRISES
                                     VS
                         SURJEET KAUR KANG AND ANR.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 13th January, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv. Mr. Abhishek Bhattacharjee, Adv.

Mr. Deepak Kr. Singh, Adv.

Ms. Alisha Kar, Adv.

Ms. Saptamita Pramanick, Adv.

The Court: Affidavit of service filed in Court be taken on record.

The witness who is to be examined is not present in Court today.

Accordingly, the matter is fixed on 3rd February, 2023 for examination of the

judgment debtor.

(SHEKHAR B. SARAF, J.) sp/

 
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