M/S Cholamandalam Investment And ... vs Avinash Kumar Anr
2023 Latest Caselaw 108 Cal/2

ODC 24

                                 ORDER SHEET
                                  EC/462/2022
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                             COMMERCIAL DIVISION


        M/S CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                                   VS
                           AVINASH KUMAR ANR.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 11th January, 2023.



                                                                           Appearance:
                                                                  Mr. Ranjit Singh, Adv.
                                                      Mrs. Pooja Sett Chakraborty, Adv.
                                                      ...for the petitioner/award-holder

                                                              Mr. Hemant Tiwari, Adv.
                                                             ...for the judgment-debtors

          The Court: Counsel appearing on behalf of the petitioner is directed to

serve a copy of the execution petition on counsel appearing on behalf of the

respondents.

Counsel on behalf of the respondents is directed to file vakalatnama within

a week from date.

Let this matter appear one week hence.

(SHEKHAR B. SARAF, J.) B.Pal