Sipra Kanji vs The Kolkata Municipal ...
2023 Latest Caselaw 951 Cal

   D/L
Item No. 35
03.02.2023

KOLE

RVW 93 of 2015 In FMA 283 of 2014

Sipra Kanji

-Vs.-

The Kolkata Municipal Corporation & Ors.

Mr. Achintya Kr. Banerjee, Mr. M. Ahmed, Mr. A. Ansari, ... for the applicant.

Mr. Alok Kr. Ghosh, Mr. B. Mukherjee, ... for the KMC.

This is an application for review of a judgment and

order dated January 12, 2020, whereby MAT 1118 of 2009

was dismissed along with the stay application.

Heard Mr. Banerjee, learned Advocate, for the review

applicant. We have also heard Mr. Mukherjee, learned

Advocate for the Corporation.

Mr. Mukherjee is requested to produce copy of the

relevant advertisement pursuant to which the selection

process in question was held.

List the matter on 24.02.2023.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)