Union Of India vs Ashok Kumar Roy
2023 Latest Caselaw 588 Cal/2

OD 9 & 10


                                   ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                    AP/321/2019
                                        With
                                    AP/320/2019
                                    AP/306/2019

                                 UNION OF INDIA
                                       VS
                                ASHOK KUMAR ROY

                                        With

                                    AP/305/2019

                                 ASOK KUMAR RAY
                                       VS
                                  UNION OF INDIA

    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 28th February, 2023.

Appearance:

Ms. Aparna Banerjee, Adv.

Mr. Aritra Basu, Adv.

The Court: Heard counsel appearing on behalf of the parties.

Parties are directed to file notes of arguments along with the judgments

they wish to rely on within three weeks from date.

Let the matter appear on 6th April, 2023 at 12:30 p.m. for further hearing.

(SHEKHAR B. SARAF, J.) B.Pal