Vivek Murarka And Anr vs The Municipal Commissioner
2023 Latest Caselaw 587 Cal/2

                                                                           OD-2

                      IN THE HIGH COURT AT CALCUTTA
                           Civil Appellate Jurisdiction
                                  Original Side

                               IA No.GA/1/2021
                                APO/130/2021


                                        VIVEK MURARKA AND ANR.
                                        VS.
                                        THE MUNICIPAL COMMISSIONER,
                                        KMC AND ORS.

                                                                     Appearance:
                                                 Mr. J. P. Khaitan, Sr. Advocate.
                                            Ms. Sutapa Roy Choudhury, Advocate
                                                      Mr. Abhijat Das, Advocate
                                                     Ms. Aratrika Roy, Advocate
                                                             ...for the appellant.

                                                 Mr. Alok Kumar Ghosh, Advocate
                                                 Mr. Biswajit Mukherjee, Advocate
                                                    Ms. Piyali Sengupta, Advocate
                                                 Mr. Debangshu Mondal, Advocate
                                                                       for KMC. .
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE

The Hon'ble JUSTICE KAUSIK CHANDA

Date: February 28, 2023.

THE COURT: Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(KAUSIK CHANDA, J.) dg/