Sri Arun Kumar Ghosh vs Canara Bank & Ors
2023 Latest Caselaw 560 Cal/2

                                                                                OD-1

                               WPO/401/2012
                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE

                           SRI ARUN KUMAR GHOSH
                                   VERSUS
                             CANARA BANK & ORS.

BEFORE
The Hon'ble Justice ANIRUDDHA ROY
Date: 24TH FEBRUARY, 2023
                                                                      APPEARANCE
                                                      Mr. Debashis Banerjee, Advocate
                                                                    ....for the petitioner
                                                          Ms. Reshmi Ghosh, Advocate
                                                        Ms. Tutul Das Singh, Advocate
                                                            ....for the respondent-Bank

The Court: Ms. Reshmi Ghosh, learned Advocate for the

respondent-Bank has commenced her submissions. After a substantial

progress, she prayed for accommodation on the ground that on the next

occasion, she will deal with the judgments relied upon on behalf of the

petitioner.

For the ends of justice, this writ petition shall appear once again

on March 30, 2023 for further consideration under the heading "For

Hearing". The respondent shall be at liberty to file a written notes in the

matter on the next date.

Since hearing of this matter has substantially been proceeded,

the writ petition shall retain its position in the list.

(ANIRUDDHA ROY, J.) akg/