Sri Debasis Chattopadhyay vs Tea Board And Ors
2023 Latest Caselaw 553 Cal/2

OD-8
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE

                                  WPO/153/2020

                              IN THE MATTER OF:
                         SRI DEBASIS CHATTOPADHYAY
                                      VS
                             TEA BOARD AND ORS.
BEFORE:
The Hon'ble JUSTICE LAPITA BANERJI
Date : 24th February, 2023.
                                                                      Appearance:
                                                     Mr. Chittaranjan Panda, Adv.
                                              Mr. Harisankar Chattopadhyay, Adv.
                                                                     For petitioner
                                                Mr. Biswaroop Bhattacharya, Adv.
                                                                Mr. A.Sarkar, Adv.
                                                       Ms. Deblina Chattaraj, Adv.
                                                         For respondent nos.1 & 3

The Court:- Mr. Panda, learned counsel completes his submissions in

reply. He has cited few judgments in reply.

Mr. Bhattacharya, learned counsel appearing on behalf of the Tea

Board/respondents may rejoin to such submissions on the next date. He prays

for leave to file short notes of submissions. Such leave is granted.

Let the matter appear for further consideration on March 17, 2023 under

the same heading "For Hearing".

All parties are to act on a server copy of this order as downloaded from the

official website of this Hon'ble Court.

(LAPITA BANERJI , J.)

Sb/