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Concast Cement Private Limited vs Deccan Chronicle Holdings ...
2023 Latest Caselaw 528 Cal/2

Citation : 2023 Latest Caselaw 528 Cal/2
Judgement Date : 22 February, 2023

Calcutta High Court
Concast Cement Private Limited vs Deccan Chronicle Holdings ... on 22 February, 2023

OD 1

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/97/2019 IA GA 1/2020 (Old GA 521/2020)

CONCAST CEMENT PRIVATE LIMITED VS DECCAN CHRONICLE HOLDINGS LIMITED AND ANR

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 22nd February, 2023.

APPEARANCE:

Mr. Noelle Banerjee,Adv.

Mr. Dipak Dey,Adv.

Mr. Dipanjan Dey,Adv. ...for decree-holder.

Mr. Rajarshi Dutta,Adv. ...for judgment-debtor.

The Court: Both the parties are represented. Learned Counsel appearing

on behalf of the judgment-debtors seeks to tag RVWO 5/2023 along with this

application.

Let both the matters appear for hearing on 24 th February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra

 
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