Chirantan Housing Private ... vs Youdhister Kumar Dhanania Alias ...
2023 Latest Caselaw 527 Cal/2

OD 9

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/182/2022

CHIRANTAN HOUSING PRIVATE LIMITED VS YOUDHISTER KUMAR DHANANIA ALIAS YOUDHISTER KUMAR AGARWAL

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 22nd February, 2023.

APPEARANCE:

Mr. Tanmoy Sett,Adv.

Mr. Atish Ghosh,Adv.

Ms. Sumana Biswas,Adv.

Ms. Antara Dey,Adv.

...for decree-holder.

Mr. Paritosh Sinha,Adv. Mr. K.K.Pandey,Adv.

Mr. Sukrit Mukherjee,Adv. Ms. Enakshi Saha,Adv.

...for judgment-debtor.

The Court: -Both the parties are represented. Learned Counsel appearing

on behalf of the parties submit that the present execution case has become

infructuous in view of the order passed by the trial Court since the trial Court

has been pleased to set aside the ex parte decree.

In view of the above, let EC 182/2022 be dismissed as withdrawn.

(AJOY KUMAR MUKHERJEE, J.) s.chandra