Farinni Leather Private Limited vs Shree Rsh Projects Private ...
2023 Latest Caselaw 424 Cal/2

OD-4
                                ORDER SHEET

                           IA No.GA 1 of 2023
                                   In
                              CS 8 of 2023
                   IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                 FARINNI LEATHER PRIVATE LIMITED
                                VS.

                SHREE RSH PROJECTS PRIVATE LIMITED



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 13th February, 2023.

Mr. Chayan Gupta, Mr. Shayak Mitra, Mr. Pourush Bandopadhyay, Mr. Abhik Chitta Kundu, Advocates for plaintiff. Mr. Rajarshi Dutta, Ms. Sananda Ganguli, Mr. Shubradip Roy, Advocates for defendant.

The Court : This is an application inter alia for judgment upon

admission under the provision of Order XII Rule 6 of the Code of Civil

Procedure, 1908 (in short 'CPC') in a suit for recovery of money.

After hearing the parties, let this matter be adjourned on the

prayer of the defendant. Let this matter appear in the list on 20 th February,

2023.

(ARINDAM MUKHERJEE, J.)

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