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Jayanta Saha vs Janki Bhagwan Dansingani
2023 Latest Caselaw 408 Cal/2

Citation : 2023 Latest Caselaw 408 Cal/2
Judgement Date : 10 February, 2023

Calcutta High Court
Jayanta Saha vs Janki Bhagwan Dansingani on 10 February, 2023
OD-3
                                    ORDER SHEET
                                 CS/125/2017
                    IA No. GA/3/2019 (Old No. GA/2851/2019),
                             GA/5/2020, GA/6/2022
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                JAYANTA SAHA
                                    -VS-
                         JANKI BHAGWAN DANSINGANI

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : February 10, 2023.

Appearance:

Mr. Jayanta Sengupta, Adv.

Mr. Arup Kr. Acharyya, Adv.

Mr. Subir Banerjee, Adv.

Ms. Moumita Das, Adv.

... for the plaintiff

The Court: Counsel for the plaintiff is present. None appears on behalf

of the defendant.

Counsel for the plaintiff submits that the plaintiff has filed an

application being GA/5/2020 under Chapter XIII-A of the Original Side Rules for

summary judgment. Counsel for the plaintiff submits that the defendant has also

filed an application being GA/6/2022 praying for extension of time to file written

statement.

Affidavit-in-opposition filed by the plaintiff in GA/6/2022 be kept with

the record.

As none appears on behalf of the defendant, for the interest of justice,

the case is adjourned for a week.

Let the matter appear on 20th February, 2023. In case none appears on

behalf of the defendant/petitioner in GA/6/2022 on the date fixed, the

application filed by the plaintiff being GA/5/2020 will be taken up for hearing.

(KRISHNA RAO, J.)

RS

 
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