Swadeshi Projects Ltd vs Calcutta Medical Centre Ltd
2023 Latest Caselaw 405 Cal/2

OD 4

EC 388/2022 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

SWADESHI PROJECTS LTD VERSUS CALCUTTA MEDICAL CENTRE LTD

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 10th February, 2023.

APPEARANCE:

Mr. Vishal Sinha,Adv. ...for decree-holder.

Mr. Utpal Bose.Sr. Adv. Mr. Zeeshan Haque,Adv. Mr. Zubeen Pandey,Adv. Mr. Ajitesh Pandey,Adv. ...for judgment-debtor.

The Court:- The learned Counsel appearing on behalf of the judgment-

debtor submits that he received the terms of settlement only at last night and

seeks for two weeks' accommodation for consideration of the terms of

settlement.

Let the matter appear on 24th February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra