Sushant Agarwal (Huf) And Anr vs Anmol Agarwal And Ors
2023 Latest Caselaw 401 Cal/2

OD 6


                               EC 431/2022
                     IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                      SUSHANT AGARWAL (HUF) AND ANR.
                                 VERSUS
                         ANMOL AGARWAL AND ORS.


  BEFORE:
  The Hon'ble Justice AJOY KUMAR MUKHERJEE
  Date : 10th February, 2023.

                                                                   APPEARANCE:
                                                      Mr. Nirmalya Dasgupta,Adv.
                                                       Mr. Jitendra Patnaik,Adv.,
                                                              ...for the petitioner.

                                                             Mr. Ananda Basu,Adv.
                                                             ...for the respondents.

The Court:- The judgment-debtor today handed over the fixed deposit in

UCO Bank being No. 289374 dated 6.3.2002 and 289375 dated 6.3.2002

amounting to Rs. 76,140/- each to the learned Counsel for decree holder. The

judgment-debtor seeks for further accommodation for effecting the compromise

decree.

Let the matter appear on 10th March, 2023.

If the terms of settlement does not attain it's finality till that period, the

judgment-debtor will file an affidavit of asset on the next date.

(AJOY KUMAR MUKHERJEE, J.) s.chandra