Golden Goenka Credit Private ... vs Siddha Real Estate Development ...
2023 Latest Caselaw 377 Cal/2

OD-8
                                  ORDER SHEET

                                  EC/412/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                GOLDEN GOENKA CREDIT PRIVATE LIMITED
                                 VS
       SIDDHA REAL ESTATE DEVELOPMENT PRIVATE LIMITED AND ORS.


   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 8th February, 2023

Appearance:

Mr. A.K. Awasthi, Adv.

...for the petitioner

Mr. Meghajit Mukherjee, Adv. Mr. Dibesh Dwivedi, Adv.

...for the judgment-debtor

The Court: The decree-holder seeks for four weeks' accommodation.

The judgment-debtor is represented.

Let the matter appear on 15th March, 2023.

The interim order granted vide order dated 30th November, 2022 shall

continue till further order.

(AJOY KUMAR MUKHERJEE, J.)

R.Bhar