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Gloster Limited vs Mcleod Russel India Limited
2023 Latest Caselaw 376 Cal/2

Citation : 2023 Latest Caselaw 376 Cal/2
Judgement Date : 8 February, 2023

Calcutta High Court
Gloster Limited vs Mcleod Russel India Limited on 8 February, 2023
OD-6
                                  ORDER SHEET

                                   EC/357/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                              GLOSTER LIMITED
                                    VS
                         MCLEOD RUSSEL INDIA LIMITED


   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 8th February, 2023

Appearance:

Mr. Sakya Sen, Adv.

Mr. Meghnad Dutta, Adv.

Mr. S. Rudra, Adv.

Mr. Srinjoy Bhattacharyya, Adv.

The Court: Decree-holder submits that out of the decretal amount, Rs.50

lakhs have already been paid to the decree-holder.

The judgment-debtor undertakes to pay the residue decretal amount

within this month.

Let this matter appear on 17th February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

R.Bhar

 
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