Damodar Valley Corporation vs Bla Projects Pvt Ltd
2023 Latest Caselaw 372 Cal/2

ODC 13 & 14

                            ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                        COMMERCIAL DIVISION


                             IA NO. GA/2/2022
                              IN AP/473/2021

                     DAMODAR VALLEY CORPORATION
                                 Vs
                        BLA PROJECTS PVT LTD

                                     AND

                             IA NO. GA/1/2021
                              IN AP/473/2021

                     DAMODAR VALLEY CORPORATION
                                 Vs
                        BLA PROJECTS PVT LTD



  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date: 8th February, 2023.


                                                                     Appearance:
                                                 Mr. Ratnanko Banerji, Sr. Adv.
                                                     Mr. Kanishk Kejriwal, Adv.
                                                        Mr. Amit Meharia, Adv.
                                                 Mr. Santanu Chattterjee, Adv.
                                                   Ms. Paramita Banerjee, Adv.
                                                          Ms. Amrita Das, Adv.
                                                          . . .for the petitioner.

                                                       Mr. Joydip Kar, Sr. Adv.
                                                       Mr. Debdeep Sinha, Adv.
                                                         . . .for the respondent.

The Court: Heard counsel appearing on behalf of the parties.

Mr. Ratnanko Banerji, senior Advocate insists on further placing certain

judgments, which the Court at this moment feels irrelevant. However, to satisfy

and to do complete justice and to allow Mr. Banerji to show the relevancy of the

case laws he wants to rely upon, the matter is fixed once again on 15th February,

2023 at 12.30 p.m.

(SHEKHAR B. SARAF, J.)

sp/