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M/S. Zillion Infraprojects Pvt. ... vs Bharat Heavy Electricals Limited
2023 Latest Caselaw 364 Cal/2

Citation : 2023 Latest Caselaw 364 Cal/2
Judgement Date : 7 February, 2023

Calcutta High Court
M/S. Zillion Infraprojects Pvt. ... vs Bharat Heavy Electricals Limited on 7 February, 2023
ODC 24

                               ORDER SHEET
                                AP/313/2021
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                    M/S. ZILLION INFRAPROJECTS PVT. LTD.
                                     VS
                    BHARAT HEAVY ELECTRICALS LIMITED



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 7th February, 2023.

                                                                         Appearance:
                                                             Mr. Sumeet Kumar, Adv.
                                                              Mr. Soumen Das, Adv.
                                                             Mr. Altamash Alin, Adv.
                                                                   ...for the petitioner

                                                    Mr. Aniruddha Bhattacharya, Adv.
                                                                 ...for the respondent

The Court: Heard counsel appearing on behalf of the parties. The parties

are at liberty to file the notes of arguments along with the judgments they are

relying upon within a period of two weeks from date. In the event the respondent

wishes to file an affidavit-in-opposition, he may do so within a period of two

weeks; reply, if any, by the petitioner within one week thereafter.

The parties are also directed to exchange their written notes of

submissions within two weeks.

Let this matter appear under the heading 'For Orders' on 9th March, 2023.

(SHEKHAR B. SARAF, J.)

B.Pal

 
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