Rajinder Singh Walia And Anr vs Nabanita Singh And Anr
2023 Latest Caselaw 362 Cal/2

OD 35


                               ORDER SHEET
                                AP/537/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                        RAJINDER SINGH WALIA AND ANR.
                                      VS
                           NABANITA SINGH AND ANR.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 7th February, 2023.



                                                                       Appearance:
                                                           Mr. Meghnad Dutta, Adv.
                                                            Ms. Debanjana De, Adv.
                                                                ...for the petitioners

                                                               Mr. A.C. Kar, Sr. Adv.
                                                         Mr. Tarun Kumar Aich, Adv.
                                                         Ms. Tanusri Sur (Aich), Adv.
                                                               ...for the respondents

The Court: The subsisting interim order is extended till 30th April, 2023.

Matter heard after affidavits have been exchanged. Further hearing is required in

this matter and accordingly, let this matter appear on 21st March, 2023 at 12:30

p.m. for further hearing.

The parties are at liberty to file notes of arguments along with the

judgments they are relying upon by 1st March, 2023.

(SHEKHAR B. SARAF, J.) B.Pal