M/S Cholamandalam Investment And ... vs Biswakarma Electric And Ors
2023 Latest Caselaw 360 Cal/2

ODC 10
                             ORDER SHEET
                              EC/159/2022
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         COMMERCIAL DIVISION


   M/S CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                             VS
                BISWAKARMA ELECTRIC AND ORS.



  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 7th February, 2023.

Appearance:

Mr. Pratip Mukherjee, Adv.

Mr. Ranjit Singh, Adv.

Mrs. Pooja Sett Chakraborty, Adv.

The Court: Petitioner is directed to serve a notice upon Mr. Apurba Ghosh,

Advocate appearing on behalf of the judgment debtors informing him that the

matter shall be taken up on 14th February, 2023.

(SHEKHAR B. SARAF, J.) sp/