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Homevista Decor And Furnishing ... vs Connect Residuary Private ...
2023 Latest Caselaw 347 Cal/2

Citation : 2023 Latest Caselaw 347 Cal/2
Judgement Date : 3 February, 2023

Calcutta High Court
Homevista Decor And Furnishing ... vs Connect Residuary Private ... on 3 February, 2023
OD 18


                               ORDER SHEET
                                AP/358/2020
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



           HOMEVISTA DECOR AND FURNISHING PVT. LTD. AND ANR.
                                 VS
                  CONNECT RESIDUARY PRIVATE LIMITED



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 3rd February, 2023.




                                                                         Appearance:
                                                          Mr. Krishnaraj Thaker, Adv.
                                                         Mr. Saptarshi Banerjee, Adv.
                                                             Ms. Namrata Basu, Adv.
                                                                  ...for the petitioners

                                                           Mr. Rishabh Karnani, Adv.
                                                                Mr. Sanjoy Baid, Adv.
                                                                 ...for the respondent

The Court: Heard counsel appearing on behalf of the parties.

Parties are directed to file notes of arguments along with the judgments

they wish to rely on within three weeks from date.

Let this matter be fixed for hearing on March 20, 2023 at 12:30 p.m.

(SHEKHAR B. SARAF, J.) B.Pal

 
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