Lalit Kumar Bagla & Ors vs Rajiv Kumar Poddar & Ors
2023 Latest Caselaw 331 Cal/2

OD-1


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE



                                 EC 90 OF 2011
                              IN THE MATTER OF:
                          LALIT KUMAR BAGLA & ORS.
                                      VS.
                         RAJIV KUMAR PODDAR & ORS.



BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 3rd February, 2023.

Appearance:

Mr. Animesh Paul, Adv.

Mr. S.S. Bhutoria, Adv.

For Decree-Holders Ms.Shreya Trivedi, Adv.

For Judgment Debtors

The Court:- Mr. Animesh Paul, learned advocate appearing for decree-

holders submits for listing of the following applications under Order 21 Rules 97

to 99 of the Code of Civil Procedure, 1908 filed by the applicants, being

GA NO. 1034 OF 2011

GA NO. 1035 OF 2011

GA NO. 1036 OF 2011

GA NO. 1038 OF 2011

GA NO. 1100 OF 2011

Learned advocate for the decree-holders is directed to serve a notice upon

the applicants of the aforesaid applications and file affidavit of service on the

returnable date.

List this matter and the aforesaid applications on 1st March, 2023 under

the same heading.

(BIVAS PATTANAYAK, J.)

Sb/